Madras High Court
V.Jesus vs Internet Innovation India Private ... on 10 April, 2024
Author: P.D.Audikesavalu
Bench: P.D.Audikesavalu
C.M.P. (MD) No. 2962 of 2023
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 10.04.2024
CORAM
THE HONOURABLE MR.JUSTICE P.D.AUDIKESAVALU
C.M.P. (MD) No. 2962 of 2023
in
C.R.P. (MD) No. SR 12921 of 2023
V.Jesus ... Petitioner
Vs.
1.Internet Innovation India Private Limited,
Represented by its Director, Mr. K.Manish Kothary,
Having Office at No.124,
Udhaya Park, New Delhi.
2.Muthuramalingam
3.Premswarup
4.Vikram
5.R.Saraswathi
6.A.Aminaammal
7.Busmina
8.Shajarum Nisha
9.Rahmath
1/8
https://www.mhc.tn.gov.in/judis
C.M.P. (MD) No. 2962 of 2023
10.M.Hafisfathhu Rabbani
11.A.Habib Rahuman
12.AnanthanBaiwa
13.P.Jesuraja
14.Ganamalar
15.B.Manoj
16.Nishanthi
17.I.Nixon
18.I.Sebasthiyan
19.P.Manojvaz
20.S.Baseer
21.S.Suresh
22.A.Habib Rahuman
23.R.Sownthar
24.Nambuselvi ... Respondents
PRAYER in C.M.P. (MD) No. 2962 of 2023: Petition filed under Section 5 of
Limitation Act, to condone the delay of 166 days in filing the Civil Revision
Petition as against the order dated 25.03.2022 passed in
I.A. No. 26 of 2020 in O.S. No. 53 of 2016.
2/8
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C.M.P. (MD) No. 2962 of 2023
PRAYER in C.R.P. (MD) No. SR 12921 of 2023: Petition filed under Section
115 of the Civil Procedure Code to set aside the order dated 25.03.2022 made
in I.A. No. 26 of 2020 in O.S. No. 53 of 2016 on the file of the Subordinate
Judge, Ramanathapuram.
For Petitioner : No appearance
For Respondents : No appearance
ORDER
Though the matter has been posted under the caption 'for dismissal', there was no representation for the Petitioner when the matter was called at 11.05 a.m. today, apart from the earlier hearing on 08.04.2024. There does not appear to be any useful purpose being served in keeping the case pending indefinitely when the Petitioner is not interested in prosecuting it.
3/8https://www.mhc.tn.gov.in/judis C.M.P. (MD) No. 2962 of 2023 In such circumstances, the Civil Miscellaneous Petition is dismissed for non-prosecution. Consequently, the Civil Revision Petition in C.R.P. (MD) SR 12921 of 2023 is rejected in SR stage itself. No costs.
10.04.2024 Index : Yes/No Internet : Yes/No ssb To:
1.The Sub Court, Ramanathapuram.
2. The Section Officer, Vernacular Records Section, Madurai Bench of Madras High Court, Madurai.
Copy to:
1. Mr.V.Jesus, S/o.Venangieus, No.4/2935, Victoriya Nagar, Thangachimadam, Rameshwaram Taluk.
2. Internet Innovation India Private Limited, Represented by its Director, Mr. K.Manish Kothary, Having Office at No.124, Udhaya Park, New Delhi.4/8
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3.Muthuramalingam, S/o.Somasundaram, No.9, Balaji Nagar 1st Street, Virugampakkam, Chennai.
4.Premswarup, S/o.Swarup Chandran, No.I/C 499, Periyar Nagar 8th Street.
5.Vikram S/o.Muthuramalingam, No.9, Balaji Nagar 1st Street, Virugampakkam, Chennai.
6.R.Saraswathi, Permenant Shelder House, Namunagar, Port Plairy, Andaman.
7.A.Aminaammal, No.3/2107, Muslim Street, Thangachimadam, Rameswaram Taluk.
8.Busmina, No.2/653, East Street, Pudukadam, Ramanathapuram Taluk.
9.Shajarum Nisha, No.3/2165-2, Muslim Street, Thangachimadam, Rameswaram Taluk.
10.Rahmath, No.4/1034 West Street, Vedalai, Mandapam, Ramanathapuram Taluk.
11.M.HafisFathhu Rabbani, S/o.Mohamed Iqbal, No.3/21479 Muslim Street, Thangachimadam, Rameswaram Taluk.
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12.A.Habib Rahuman, S/o.Alavudeen, No.3/2292, Muslim Street, Thangachimadam, Rameswaram Taluk.
13.AnanthanBaiwa, S/o.Antonysamy, No.4/291, Valasai Street, Thangachimadam, Rameswaram Taluk.
14.P.Jesuraja, S/o.Penchikilas, No.5/3456-Rajan Nagar, Thangachimadam, Rameswaram Taluk.
15.Ganamalar, No.5/3537 Rajan Nagar, Thangachimadam, Rameswaram Taluk.
16.B.Manoj, S/o.Benadict Fernando, No.4/2886-Valasai Street, Thangachimadam, Rameswaram Taluk.
17.Nishanthi, W/o.Antony Adimai, 1/707 Soosaiyapparpatinam, Thangachimadam, Rameswaram Taluk.
18.I.Nixon, S/o.Innasi, 5/3572-Annai Therasa Nagar, Thangachimadam, Rameswaram Taluk.
19.I.Sebasthiyan, S/o.Innasi, 6/29, Verkode, Rameswaram.
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20.P.Manojvaz S/o.Prabakar, 4/2803-Valasai Street, Thangachimadam, Rameswaram Taluk.
21.S.Baseer, S/o.Sulthan, 3/1270, Muslim Street, Thangachimadam, Rameswaram Taluk.
22.S.Suresh, S/o.Sebrose, 4/2743-Valasai Street, Thangachimadam, Rameswar Taluk.
23.A.Habib Rahuman, S/o.Alavudeen, 3/3392-Muslim Street, Thangachimadam, Rameswaram Taluk.
24.R.Sownthar, S/o.Rethinam, 1-1/7.6-3. Antonyarpurah, Thangachimadam, Rameswaram Taluk.
25.Nambuselvi, W/o.Mangasamy, 2/7-Nadukuidyeruppu, Muthuvayal, Paramakudi.
7/8https://www.mhc.tn.gov.in/judis C.M.P. (MD) No. 2962 of 2023 P.D.AUDIKESAVALU,J.
ssb C.M.P. (MD) No. 2962 of 2023 in C.R.P. (MD) No. SR 12921 of 2023 10.04.2024 8/8 https://www.mhc.tn.gov.in/judis