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[Cites 1, Cited by 0]

Madras High Court

V.Jesus vs Internet Innovation India Private ... on 10 April, 2024

Author: P.D.Audikesavalu

Bench: P.D.Audikesavalu

                                                                           C.M.P. (MD) No. 2962 of 2023


                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 10.04.2024

                                                     CORAM

                                  THE HONOURABLE MR.JUSTICE P.D.AUDIKESAVALU

                                             C.M.P. (MD) No. 2962 of 2023
                                                          in
                                           C.R.P. (MD) No. SR 12921 of 2023

                    V.Jesus                                                   ... Petitioner

                                                         Vs.

                    1.Internet Innovation India Private Limited,
                      Represented by its Director, Mr. K.Manish Kothary,
                      Having Office at No.124,
                      Udhaya Park, New Delhi.

                    2.Muthuramalingam

                    3.Premswarup

                    4.Vikram

                    5.R.Saraswathi

                    6.A.Aminaammal

                    7.Busmina

                    8.Shajarum Nisha

                    9.Rahmath


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                                                                           C.M.P. (MD) No. 2962 of 2023


                    10.M.Hafisfathhu Rabbani

                    11.A.Habib Rahuman

                    12.AnanthanBaiwa

                    13.P.Jesuraja

                    14.Ganamalar

                    15.B.Manoj

                    16.Nishanthi

                    17.I.Nixon

                    18.I.Sebasthiyan

                    19.P.Manojvaz

                    20.S.Baseer

                    21.S.Suresh

                    22.A.Habib Rahuman

                    23.R.Sownthar

                    24.Nambuselvi                                           ... Respondents

                    PRAYER in C.M.P. (MD) No. 2962 of 2023: Petition filed under Section 5 of
                    Limitation Act, to condone the delay of 166 days in filing the Civil Revision
                    Petition      as   against   the   order   dated   25.03.2022      passed       in
                    I.A. No. 26 of 2020 in O.S. No. 53 of 2016.


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                                                                               C.M.P. (MD) No. 2962 of 2023




                    PRAYER in C.R.P. (MD) No. SR 12921 of 2023: Petition filed under Section
                    115 of the Civil Procedure Code to set aside the order dated 25.03.2022 made
                    in I.A. No. 26 of 2020 in O.S. No. 53 of 2016 on the file of the Subordinate
                    Judge, Ramanathapuram.




                                    For Petitioner    : No appearance


                                    For Respondents : No appearance


                                                        ORDER

Though the matter has been posted under the caption 'for dismissal', there was no representation for the Petitioner when the matter was called at 11.05 a.m. today, apart from the earlier hearing on 08.04.2024. There does not appear to be any useful purpose being served in keeping the case pending indefinitely when the Petitioner is not interested in prosecuting it.

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https://www.mhc.tn.gov.in/judis C.M.P. (MD) No. 2962 of 2023 In such circumstances, the Civil Miscellaneous Petition is dismissed for non-prosecution. Consequently, the Civil Revision Petition in C.R.P. (MD) SR 12921 of 2023 is rejected in SR stage itself. No costs.

10.04.2024 Index : Yes/No Internet : Yes/No ssb To:

1.The Sub Court, Ramanathapuram.
2. The Section Officer, Vernacular Records Section, Madurai Bench of Madras High Court, Madurai.

Copy to:

1. Mr.V.Jesus, S/o.Venangieus, No.4/2935, Victoriya Nagar, Thangachimadam, Rameshwaram Taluk.
2. Internet Innovation India Private Limited, Represented by its Director, Mr. K.Manish Kothary, Having Office at No.124, Udhaya Park, New Delhi.
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https://www.mhc.tn.gov.in/judis C.M.P. (MD) No. 2962 of 2023

3.Muthuramalingam, S/o.Somasundaram, No.9, Balaji Nagar 1st Street, Virugampakkam, Chennai.

4.Premswarup, S/o.Swarup Chandran, No.I/C 499, Periyar Nagar 8th Street.

5.Vikram S/o.Muthuramalingam, No.9, Balaji Nagar 1st Street, Virugampakkam, Chennai.

6.R.Saraswathi, Permenant Shelder House, Namunagar, Port Plairy, Andaman.

7.A.Aminaammal, No.3/2107, Muslim Street, Thangachimadam, Rameswaram Taluk.

8.Busmina, No.2/653, East Street, Pudukadam, Ramanathapuram Taluk.

9.Shajarum Nisha, No.3/2165-2, Muslim Street, Thangachimadam, Rameswaram Taluk.

10.Rahmath, No.4/1034 West Street, Vedalai, Mandapam, Ramanathapuram Taluk.

11.M.HafisFathhu Rabbani, S/o.Mohamed Iqbal, No.3/21479 Muslim Street, Thangachimadam, Rameswaram Taluk.

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12.A.Habib Rahuman, S/o.Alavudeen, No.3/2292, Muslim Street, Thangachimadam, Rameswaram Taluk.

13.AnanthanBaiwa, S/o.Antonysamy, No.4/291, Valasai Street, Thangachimadam, Rameswaram Taluk.

14.P.Jesuraja, S/o.Penchikilas, No.5/3456-Rajan Nagar, Thangachimadam, Rameswaram Taluk.

15.Ganamalar, No.5/3537 Rajan Nagar, Thangachimadam, Rameswaram Taluk.

16.B.Manoj, S/o.Benadict Fernando, No.4/2886-Valasai Street, Thangachimadam, Rameswaram Taluk.

17.Nishanthi, W/o.Antony Adimai, 1/707 Soosaiyapparpatinam, Thangachimadam, Rameswaram Taluk.

18.I.Nixon, S/o.Innasi, 5/3572-Annai Therasa Nagar, Thangachimadam, Rameswaram Taluk.

19.I.Sebasthiyan, S/o.Innasi, 6/29, Verkode, Rameswaram.

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20.P.Manojvaz S/o.Prabakar, 4/2803-Valasai Street, Thangachimadam, Rameswaram Taluk.

21.S.Baseer, S/o.Sulthan, 3/1270, Muslim Street, Thangachimadam, Rameswaram Taluk.

22.S.Suresh, S/o.Sebrose, 4/2743-Valasai Street, Thangachimadam, Rameswar Taluk.

23.A.Habib Rahuman, S/o.Alavudeen, 3/3392-Muslim Street, Thangachimadam, Rameswaram Taluk.

24.R.Sownthar, S/o.Rethinam, 1-1/7.6-3. Antonyarpurah, Thangachimadam, Rameswaram Taluk.

25.Nambuselvi, W/o.Mangasamy, 2/7-Nadukuidyeruppu, Muthuvayal, Paramakudi.

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https://www.mhc.tn.gov.in/judis C.M.P. (MD) No. 2962 of 2023 P.D.AUDIKESAVALU,J.

ssb C.M.P. (MD) No. 2962 of 2023 in C.R.P. (MD) No. SR 12921 of 2023 10.04.2024 8/8 https://www.mhc.tn.gov.in/judis