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[Cites 0, Cited by 0] [Section 13(10)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(10)(ii) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(ii)If a requisition slip issued by an occupier/ manager of a factory is found to be in a false name and based on wrong measurement of sugarcane, the cane officer shall impose a fine as per clause (i) of this sub-section.