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State of West Bengal - Section

Section 1 in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

1. Short title, extent and commencement. -

(1)This Act may be called the Calcutta Metropolitan Water and Sanitation Authority Act, 1966.
(2)It extends to the Calcutta Metropolitan District excluding any cantonment or part of a cantonment within the said District.
(3)It shall come into force at once.