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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(4) in The General Provident Fund (Orissa) Rules, 1938

(4)[ A subscriber shall not subscribe to the Fund during the last four months of his service prior to the date of his retirement on superannuation.] [Inserted vide Orissa Gazette Extraordinary Part III-No. 30 of 1979-SRO No. 842/16.7.1979.]Rates of Subscription