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State of Uttar Pradesh - Section

Section 10 in U.P. Revenue Code (Amendment) Act, 2016

10. Amendment of Section 10.

- In Section 10 of the said Code, in Hindi version, -
(a)in sub-section (2), for the words ^^foHkkftr gks the words ^^foHkkftr gksa shall be substituted;
(b)in sub-section (3), for the words ^^e.M+y ihB the words ^^[k.M+ ihB shall be substituted.