Maruti Balgonda Patil vs Baburao Kalgonda Patil And Ors on 21 February, 2019

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Bombay High Court

Maruti Balgonda Patil vs Baburao Kalgonda Patil And Ors on 21 February, 2019

Bench: V.L. Achliya

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

        CIVIL APPLICATION IN WP NO. 338 OF 2019
                           In
               WRIT PETITION 6169 OF 1995

 Shri Maruti Bagonda Patil                         ....Applicant
             V/S
 Shri Baburao Kalgonda Patil And Ors            ....Respondent

WITH CIVIL APPLICATION IN WP NO. 339 OF 2019 In WRIT PETITION 6169 OF 1995 Shri Maruti Bagonda Patil ....Applicant V/S Shri Baburao Kalgonda Patil And Ors ....Respondent WITH CIVIL APPLICATION IN WP NO. 340 OF 2019 In WRIT PETITION 6169 OF 1995 Shri Maruti Bagonda Patil ....Applicant V/S Shri Baburao Kalgonda Patil And Ors ....Respondent WITH CIVIL APPLICATION IN WP NO. 341 OF 2019 In WRIT PETITION 6169 OF 1995 Shri Maruti Bagonda Patil ....Applicant Page 1/4 ::: Uploaded on - 25/02/2019 ::: Downloaded on - 20/03/2019 19:53:56 ::: V/S Shri Baburao Kalgonda Patil And Ors ....Respondent WITH CIVIL APPLICATION IN WP NO. 342 OF 2019 In WRIT PETITION 6169 OF 1995 Maruti Balgonda Patil ....Applicant V/S Baburao Kalgonda Patil And Ors. ....Respondent WITH CIVIL APPLICATION IN WP NO. 343 OF 2019 In WRIT PETITION 6169 OF 1995 Maruti Balgonda Patil ....Applicant V/S Baburao Kalgonda Patil And Ors. ....Respondent WITH CIVIL APPLICATION IN WP NO. 344 OF 2019 In WRIT PETITION 6169 OF 1995 Maruti Balgonda Patil ....Applicant V/S Baburao Kalgonda Patil And Ors. ....Respondent WITH CIVIL APPLICATION IN WP NO. 345 OF 2019 In WRIT PETITION 6169 OF 1995 Page 2/4 ::: Uploaded on - 25/02/2019 ::: Downloaded on - 20/03/2019 19:53:56 ::: Maruti Balgonda Patil ....Applicant V/S Baburao Kalgonda Patil And Ors. ....Respondent WITH CIVIL APPLICATION IN WP NO. 346 OF 2019 In WRIT PETITION 6169 OF 1995 Maruti Balgonda Patil ....Applicant V/S Baburao Kalgonda Patil And Ors. ....Respondent WITH CIVIL APPLICATION IN WP NO. 347 OF 2019 In WRIT PETITION 6169 OF 1995 Maruti Balgonda Patil ....Applicant V/S Baburao Kalgonda Patil And Ors. ....Respondent WITH CIVIL APPLICATION IN WP NO. 348 OF 2019 In WRIT PETITION 6169 OF 1995 Maruti Balgonda Patil ....Applicant V/S Baburao Kalgonda Patil And Ors. ....Respondent WITH CIVIL APPLICATION IN WP NO. 349 OF 2019 In WRIT PETITION 6169 OF 1995 Page 3/4 ::: Uploaded on - 25/02/2019 ::: Downloaded on - 20/03/2019 19:53:56 ::: Maruti Balgonda Patil ....Applicant V/S Baburao Kalgonda Patil And Ors. ....Respondent WITH CIVIL APPLICATION IN WP NO. 350 OF 2019 In WRIT PETITION 6169 OF 1995 Maruti Balgonda Patil ....Applicant V/S Baburao Kalgonda Patil And Ors. ....Respondent WITH CIVIL APPLICATION IN WP NO. 351 OF 2019 In WRIT PETITION 6169 OF 1995 Maruti Balgonda Patil ....Applicant V/S Baburao Kalgonda Patil And Ors. ....Respondent Adv.Railkar Saurabh Madhusudan For Applicant CORAM : V.L. ACHLIYA, J DATE : 21st February, 2019 P.C. :

List all the Applications for hearing on 08/04/2019.

( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 25/02/2019 ::: Downloaded on - 20/03/2019 19:53:56 :::

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Bombay High Court