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Calcutta High Court (Appellete Side)

( Tanushree Sahoo(Paul) vs State Of W.Bengal & on 5 January, 2012

Author: Patherya

Bench: Patherya

1 2114 CL 5.1.2012 p.d CAN No.3499 of 2011 In W.P. No.24951(W) of 2010 ( Tanushree Sahoo(Paul) -Vs- State of W.Bengal & Ors.) None appears on behalf of either of the parties even at the second call.

Accordingly, the application stands dismissed for default.

( Patherya, J. )