Calcutta High Court (Appellete Side)
( Tanushree Sahoo(Paul) vs State Of W.Bengal & on 5 January, 2012
Author: Patherya
Bench: Patherya
1 2114 CL 5.1.2012 p.d CAN No.3499 of 2011 In W.P. No.24951(W) of 2010 ( Tanushree Sahoo(Paul) -Vs- State of W.Bengal & Ors.) None appears on behalf of either of the parties even at the second call.
Accordingly, the application stands dismissed for default.
( Patherya, J. )