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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(11)(i) in Andhra Pradesh Municipalities Development Control Rules, 2008

(i)In basements or cellars allowed upto 3.25 meter., in one or two level and such cellars shall be allowed for plots 750 sq m and above; or