Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 7 in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

7. Payment Terms and Conditions.

- The payment terms and conditions shall be as specified in the OERC (Terms and Conditions for Open Access) Regulations, 2005 as amended from time to time.