Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 635] [Entire Act] State of Punjab - Subsection Section 635(b) in Punjab Jail Manual, 1996 (b)in the case of any other jail, twelve per centum of the total number of prisoners for the time being confined in such jail.
