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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3) in Jagath University Act, 2018

(3)The headquarters of the University shall be at Bengaluru. The University shall have Campuses or Regional Centers, Study Centers anywhere in Karnataka and subject to the prior permission of the State Government and as per University Grant Commission norms.