Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 54 in The North- Western Provinces And Oudh Act, 1890 54. Pending appeals. All appeals pending when this Part comes into force 5 from decrees or orders passed under the same Act shall be disposed of as if this Act had not been passed:
