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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(a) in The Information Technology (Qualification And Experience Of Adjudicating Officers And Manner Of Holding Enquiry) Rules, 2003

(a)by delivering or tendering it to that person or the person 's authorised agent in an electronic form provided that there is sufficient evidence of actual delivery of the electronic record to the concerned person; or