Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 1007 in Punjab Jail Manual

1007. Provision of tents to be maintained.

- The Inspector- General shall maintain a small number of tents at every jail for the relief of temporary over-crowding, and a reserve supply of tents at the Lahore Borstal Institution and at such other jails as he may select for the purpose, in order to provide against other emergencies.