Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Puducherry - Subsection Section 39(c) in Pondicherry Excise Act, 1970 (c)any materials which have undergone any process towards the manufacture of an intoxicant or from which an intoxicant has been manufactured for the possession of which he is unable to account satisfactorily.
