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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(c) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017

(c)The Authority may prescribe the information/clarification to be provided and/or the manner in which it shall be provided for consideration of the application so made to it.