Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] Union of India - Subsection Section 73(2) in Protection of Plant Varieties and Farmers' Rights Rules, 2003 (2)The Authority on its own motion or on receipt of the application from the aggrieved person under sub-rule (1), may give notice to the licensee.
