Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37A(3)] [Section 37A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37A(3)(b) in The United Provinces Excise Act, 1910

(b)the general economic condition of the local population, including their level of nutrition and standard of living; or