Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(3) in GUJARAT CARRIAGE OF GOODS TAXATION ACT, 1962

(3)Irrespective of whether the period of appeal has expired or not no application In revision shall be entertained in any case in which an appeal lies or lay under the provisions of this Act.