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State of Madhya Pradesh - Section

Section 16 in The M.P. Govansh Vadh Pratishedh Adhiniyam, 2004

16. Power to remove difficulty.

- If any difficulty arises in giving effect to the provisions of this Act, the State Government may make such provisions or give such directions not inconsistent with the provisions of this Act, as appears to it to be necessary or expedient for removing the difficulty.