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Calcutta High Court

Sikha Basu vs Bma Wealth Creators Limited on 3 January, 2019

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OD-29
                                  ORDER SHEET

                                  AP 641 of 2016

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                SIKHA BASU
                                   Versus
                        BMA WEALTH CREATORS LIMITED

     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
     Date : 3rd January, 2019.


                                                                             Appearance :
                                                                   Mr. Rupak Ghosh, Adv.
                                                             Mr. Sayak Chakraborty, Adv.
                                                                       ... for the petitioner

                                                        Mr. Sourav Kumar Mukherjee, Adv.
                                                                     ... for the respondent

The Court : Learned counsel appearing for the petitioner has concluded his submissions in support of the application for setting aside the impugned Award.

List this matter on 10th January, 2019.

(MOUSHUMI BHATTACHARYA, J.) RS