Calcutta High Court
Sikha Basu vs Bma Wealth Creators Limited on 3 January, 2019
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD-29
ORDER SHEET
AP 641 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SIKHA BASU
Versus
BMA WEALTH CREATORS LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 3rd January, 2019.
Appearance :
Mr. Rupak Ghosh, Adv.
Mr. Sayak Chakraborty, Adv.
... for the petitioner
Mr. Sourav Kumar Mukherjee, Adv.
... for the respondent
The Court : Learned counsel appearing for the petitioner has concluded his submissions in support of the application for setting aside the impugned Award.
List this matter on 10th January, 2019.
(MOUSHUMI BHATTACHARYA, J.) RS