Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 27 in Orissa State Bar Council Rules, 1989 27. Filling of last vacancies. - The procedure prescribed in Rule 4 (c) of the rules of the Bar Council of India in Chapter (ii) Part (iii) shall be follows.
