Delhi High Court - Orders
Rss Trading Company vs Webtech Packagings (India)Pvt. Ltd on 10 March, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~C-1, 2, 5 & 6 (09.03.2023)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 702/2016 & CO.APPL. 873/2018
RSS TRADING COMPANY ..... Petitioner
Through: None.
versus
WEBTECH PACKAGINGS (INDIA)PVT. LTD. ..... Respondent
Through: Mr. Vinod Khanna, Adv.
+ CO.PET. 744/2016, CO.APPL. 3102/2016, CO.APPL. 874/2018
GIRIRAJ FOILS PVT. LTD. ..... Petitioner
Through: None
versus
WEBTECH PACKAGINGS (INDIA) PVT. LTD ..... Respondent
Through: Mr. Vinod Khanna, Adv.
+ CCP(CO.) 7/2019,
GIRIRAJ FOILS PVT. LTD. ..... Petitioner
Through: None
versus
MR. SUNIL TANGRI & ANR. ..... Respondents
Through: Mr. Vinod Khanna, Adv.
+ CCP(CO.) 8/2019
RSS TRADING COMPANY ..... Petitioner
Through: None
versus
MR SUNIL TANGRI & ANR. ..... Respondent
Through: Mr. Vinod Khanna, Adv.
Signature Not Verified
Digitally Signed
By:SAPNA SETHI
Signing Date:10.03.2023
20:32:52
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 10.03.2023 The matters have been taken up today as 09th March, 2023 was declared as a holiday of the Court pursuant to an Office Order bearing No. 767/I-G-4/Genl.I/DHC dated 07th March, 2023.
1. There is no appearance on behalf of Petitioners on 02nd February, 2023 and the position remains the same even today.
2. In the interest of justice, no adverse order(s) are being passed.
3. Re-notify on 25th July, 2023.
SANJEEV NARULA, J MARCH 10, 2023/tp Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:10.03.2023 20:32:52