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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Tamilnadu - Subsection

Section 63(2)(g) in Tamil Nadu Chit Funds Act, 1961

(g)the maintenance of registers and books of accounts by the foreman, the safe custody of books, papers and documents in the Registrar's office and also for the destruction of such books, papers and documents as need no longer be kept;