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[Cites 0, Cited by 0] [Section 252(1)] [Section 252] [Entire Act]

Union of India - Subsection

Section 252(1)(d) in The Income Tax Act, 2025

(d)person whom he has reason to believe to be a trustee, guardian or agent, to furnish him with a return of the names of the persons for or of whom he is trustee, guardian or agent, and of their addresses;