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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004

(1)Election of the Executive Body of a State Level Association shall be held in the presence of an Observer of the then State Sports Council. Election of the Executive Body of a Rajasthan a"level sports Association shall be held in the presence of Observer of its State Level Sports Association and Observer of the District Sports Council.