Section 60(2)(b) in West Bengal Green University Act, 2017
(b)the Schools of Post-graduate and Undergraduate Studies may delegate any of its powers or duties, conferred or imposed by or under this Act, to-(i)the Vice-Chancellor,(ii)the Pro-Vice-Chancellor,(iii)a committee constituted from among its own members,(iv)a committee constituted in accordance with the Regulations, or(v)any of the Board of Studies;