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State Consumer Disputes Redressal Commission

Shri.Narayan Prasad Adhikari vs National Insurance Co.Ltd on 9 August, 1995

Daily Order First Appeal No. CA 01/1994 (Arisen out of order dated in Case No. of District ) Shri.Narayan Prasad Adhikari Vs. National Insurance Co.Ltd BEFORE : 

PRESENT:
None for the Appellant None for the Respondent Dated the 09 August 1995 ORDER The respondent filed application for adjournment. Mr.Upadhya appeared for the complainant has no objection to the prayer. The case was adjourned to 30/08/1995 at 11 A.M. for hearing.