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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Odisha - Subsection

Section 117(1)(xvii) in Orissa Municipal Act, 1950

(xvii)the training and employment of Health Officers, Sanitary Inspectors, Medical practitioners, compounders, nurses, health visitors, matrons, dhais and midwives;