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[Cites 0, Cited by 1] [Section 72(1)] [Section 72] [Entire Act]

State of Himachal Pradesh - Subsection

Section 72(1)(c) in Himachal Pradesh Co-Operative Societies Act, 1968

(c)between the society, or its committee and any past committee, any officer, agent or employee, or any past officer, past agent or past employee or the nominee, heirs or legal representatives of any deceased officer, deceased agent or deceased employee of the society; or