Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 188(2)] [Section 188] [Entire Act] State of Telangana - Subsection Section 188(2)(xxv) in Telangana Panchayat Raj Act, 2018 (xxv)promotion and maintenance of Citizen Service Centers (e-Seva centers) and Information Technology related services.