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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1) in The Poisons Act, 1977

(1)[The Government] [In section 2, 3, 4, 5, 6, 9 and 10 the words 'the Government' substituted for the words 'His Highness' by Act X of 1996.] may, by rule, regulate within the whole or any part of the State the possession for sale and the sale, whether wholesale or by retail, of white arsenic.