Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S Jmd Limited vs Jmd Gardens Residents Welfare ... on 12 November, 2024

Author: B.R. Gavai

Bench: B.R. Gavai

     ITEM NO.38 (MM)                            COURT NO.2                SECTION XVII-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     CIVIL APPEAL                 NO(S).   5446/2023

     M/S JMD LIMITED & ANR.                                              APPELLANT(S)

                                                       VERSUS

     JMD GARDENS RESIDENTS WELFARE ASSOCIATION & ANR.                    RESPONDENT(S)

     (IA No. 32023/2023 - STAY APPLICATION
      IA No. 65536/2024 - STAY APPLICATION)

     WITH
     C.A. No. 6188/2023 (XVII-A)

     Date : 12-11-2024 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MR. JUSTICE K.V. VISWANATHAN


     For Appellant(s)
                                       Mr. Ritin Rai, Sr. Adv.
                                       Mr. Siddhartha Jha, AOR
                                       Mr. Kartik Jha, Adv.

                                       Mr. Ravi Bhushan, AOR
                                       Mr. Siddharth Verma, Adv.
                                       Mr. Rohan Bhambri, Adv.
                                       Mr. Arnav Gosain, Adv.

     For Respondent(s)
                                       Mr. Ritin Rai, Sr. Adv.
                                       Mr. Siddhartha Jha, AOR
                                       Mr. Kartik Jha, Adv.

                                       Mr. Ravi Bhushan, AOR
                                       Mr. Siddharth Verma, Adv.
                                       Mr. Rohan Bhambri, Adv.
                                       Mr. Arnav Gosain, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified List on a Non Miscellaneous Day, after two weeks.

Digitally signed by NARENDRA PRASAD Date: 2024.11.13 16:49:37 IST Reason:

(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR COURT MASTER