Supreme Court - Daily Orders
M/S Jmd Limited vs Jmd Gardens Residents Welfare ... on 12 November, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.38 (MM) COURT NO.2 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 5446/2023
M/S JMD LIMITED & ANR. APPELLANT(S)
VERSUS
JMD GARDENS RESIDENTS WELFARE ASSOCIATION & ANR. RESPONDENT(S)
(IA No. 32023/2023 - STAY APPLICATION
IA No. 65536/2024 - STAY APPLICATION)
WITH
C.A. No. 6188/2023 (XVII-A)
Date : 12-11-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s)
Mr. Ritin Rai, Sr. Adv.
Mr. Siddhartha Jha, AOR
Mr. Kartik Jha, Adv.
Mr. Ravi Bhushan, AOR
Mr. Siddharth Verma, Adv.
Mr. Rohan Bhambri, Adv.
Mr. Arnav Gosain, Adv.
For Respondent(s)
Mr. Ritin Rai, Sr. Adv.
Mr. Siddhartha Jha, AOR
Mr. Kartik Jha, Adv.
Mr. Ravi Bhushan, AOR
Mr. Siddharth Verma, Adv.
Mr. Rohan Bhambri, Adv.
Mr. Arnav Gosain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List on a Non Miscellaneous Day, after two weeks.
Digitally signed by NARENDRA PRASAD Date: 2024.11.13 16:49:37 IST Reason:(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR COURT MASTER