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State of Chattisgarh - Section

Section 9 in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

9. Disposal of industrial waste.

- Industrial waste shall be disposed off by the owner/occupier/keeper in ongoing manner as may be prescribed specifically for the industry as a unit or as a class by the Corporation or Chhattisgarh Environment Conservation Board or any other authority competent under any law in force.