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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(a) in The M.P. Kashtha Chiran (Viniyaman) Adhiniyam, 1984

(a)[ "appointed day" means the 15th day of December, 1983 on which the Madhya Pradesh Kashtha Chiran (Viniyaman) Adhyadesh, 1983 (No. 11 of 1983) came into force throughout the State of Madhya Pradesh.] [Substituted by M.P. Act No. 44 of 1984 (w.e.f. 11-4-1984).]