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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(c) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(c)In case of Executive Engineer (R & B) refuses to issue the certificate of Structural soundness of the building for the reasons recorded in writing the applicant shall have the right to refer the matter to the Superintending Engineer concerned whose technical opinion thereon shall be final.