Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(9) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(9)The Coding Camp Custodian shall hand over the coded sealed packets of answer books to the Board's representative on acknowledgement of receipt for further delivery to the Camp Officers at the assessment camps.