Section 2(2)(a) in Occupational Safety, Health and Working Conditions Code, 2020

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Union of India - Subsection

Section 2(2)(a) in Occupational Safety, Health and Working Conditions Code, 2020

(a)"below ground" if he is working or employed-

(i)in a shaft which has been or is in the course being sunk; or

(ii)in any excavation which extends below superjacent ground; and