Section 3(3)(iii) in The Orissa District Planning Committees Act, 1998

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State of Odisha - Subsection

Section 3(3)(iii) in The Orissa District Planning Committees Act, 1998

(iii)the remaining members, if any, to be nominated by the Government from among the persons having knowledge in Planning, Agriculture, Economics, Irrigation, Industry, Education, Rural Development or Social Services :

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State of Odisha - Subsection

Section 3(3)(iii) in The Orissa District Planning Committees Act, 1998