Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 53(3)] [Article 53] [Constitution] Constitution Subarticle Article 53(3)(a) in Constitution of India (a)be deemed to transfer to the President any functions conferred by any existing law on the Government of any State or other authority; or