Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Uttar Pradesh - Subsection Section 59(v) in U.P. Security Prisoners Rules, 1972 (v)Bullion, metal, money, currency notes, valuable securities, jewellery or ornaments of any kind except those prescribed by religion for women, and, articles of value of every description.
