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[Cites 0, Cited by 0] [Section 77(9)] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(9)(ii) in West Bengal Municipal (Employees' Service) Rules, 2010

(ii)Any member of teaching and non-teaching staff remaining absent for more than three (3) days for reasons of illness shall submit a certificate from a Registered Medical Practitioner.