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Supreme Court - Daily Orders

A.G. Perarivalan vs The State Of Tamil Nadu State Through ... on 7 December, 2021

Bench: L. Nageswara Rao, B.R. Gavai, B.V. Nagarathna

     ITEM NO.2                                COURT NO.5                 SECTION II-C

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal(Crl.)No(s).10039-10040/2016

     (Arising out of impugned final judgment and order dated 06-03-2015
     in CRLOP No. 4084/2015 06-03-2015 in CRLOP No. 5073/2015 passed by
     the High Court Of Judicature At Madras)

     A.G. PERARIVALAN                                                       Petitioner(s)

                                                      VERSUS

     THE STATE OF TAMIL NADU STATE THROUGH
     SUPERINTENDENT OF POLICE AND ANR.                Respondent(s)
     (IA No.53784/2021 - grant of bail, permission to file additional
     documents/facts/annexures, IA No.118421/2017 - suspension of
     sentence)

     Date : 07-12-2021 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE B.R. GAVAI
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA

     For Petitioner(s)                  Mr. Gopal Shankaranarayana, Sr Adv
                                        Mr. K.Paari Vendhan, AOR
                                        Mr. Prabu Ramasubramaniam, Adv

     For Respondent(s)                  Mr.   Tushar Mehta,Ld SG
                                        Mr.   K.M.Nataraj,Ld ASG
                                        Mr.   T.A.Khan,Adv
                                        Ms.   Kirti Dua,Adv
                                        Ms.   Rekha Pandey,Adv
                                        Mr.   Ashok Panigrahi,Adv
                                        Ms.   Vanshaja Shukla,Adv
                                        Mr.   Arvind Kumar Sharma, AOR
                                        Mr.   B. V. Balaram Das, AOR

                                        Mr.   Rakesh Dwivedi, Sr. Adv.
                                        Mr.   V.Krishnamurthy,Sr.Adv./AAG
                                        Dr.   Joseph Aristotle S., Adv
                                        Mr.   Eklavya Dwivedi, Adv

                              UPON hearing the counsel the Court made the following
Signature Not Verified
                                                 O R D E R

Digitally signed by Charanjeet kaur Date: 2021.12.08 17:09:10 IST Reason: List on 03.02.2022.

(B.Parvathi) (Anand Prakash) Court Master Court Master