Supreme Court - Daily Orders
A.G. Perarivalan vs The State Of Tamil Nadu State Through ... on 7 December, 2021
Bench: L. Nageswara Rao, B.R. Gavai, B.V. Nagarathna
ITEM NO.2 COURT NO.5 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal(Crl.)No(s).10039-10040/2016
(Arising out of impugned final judgment and order dated 06-03-2015
in CRLOP No. 4084/2015 06-03-2015 in CRLOP No. 5073/2015 passed by
the High Court Of Judicature At Madras)
A.G. PERARIVALAN Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU STATE THROUGH
SUPERINTENDENT OF POLICE AND ANR. Respondent(s)
(IA No.53784/2021 - grant of bail, permission to file additional
documents/facts/annexures, IA No.118421/2017 - suspension of
sentence)
Date : 07-12-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Gopal Shankaranarayana, Sr Adv
Mr. K.Paari Vendhan, AOR
Mr. Prabu Ramasubramaniam, Adv
For Respondent(s) Mr. Tushar Mehta,Ld SG
Mr. K.M.Nataraj,Ld ASG
Mr. T.A.Khan,Adv
Ms. Kirti Dua,Adv
Ms. Rekha Pandey,Adv
Mr. Ashok Panigrahi,Adv
Ms. Vanshaja Shukla,Adv
Mr. Arvind Kumar Sharma, AOR
Mr. B. V. Balaram Das, AOR
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. V.Krishnamurthy,Sr.Adv./AAG
Dr. Joseph Aristotle S., Adv
Mr. Eklavya Dwivedi, Adv
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by Charanjeet kaur Date: 2021.12.08 17:09:10 IST Reason: List on 03.02.2022.
(B.Parvathi) (Anand Prakash) Court Master Court Master