Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of Maharashtra - Subsection Section 8(2)(e) in The Maharashtra Cooperative Societies Rules, 1961 (e)the authorisation of an officer or officers to sign documents and to institute and defend suits and other legal proceedings on behalf of the society;