Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(d) in Pepsu Road Transport Corporation Rules, 1977 (d)"General Manager" means the officer appointed by the State Government as the General Manager of the Corporation under sub-section (1) of section 14 of the Act; and
