Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Govt. Of Nct Of Delhi vs Beena Gupta on 15 September, 2023

Bench: Surya Kant, Dipankar Datta

     ITEM NO.21                              COURT NO.5                SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)…………... Diary No(s).31969/2023

     (Arising out of impugned final judgment and order dated 01-11-2018
     in WP(C) No.3986/2018 passed by the High Court Of Delhi At New
     Delhi)

     GOVT. OF NCT OF DELHI                                              Petitioner(s)

                                                    VERSUS

     BEENA GUPTA & ORS.                                                 Respondent(s)

     (IA   No.181280/2023-CONDONATION  OF   DELAY   IN FILING and   IA
     No.181282/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.181283/2023-EXEMPTION FROM FILING O.T.)

     Date : 15-09-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SURYA KANT
                             HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Petitioner(s)
                                       Mr. Chandra Prakash, AOR
                                       Mr. Vivek Singh, Adv.
                                       Mr. C.P. Rajwar, Adv.
                                       Mr. Ramesh Kumar, Adv.
                                       Ms. Somi Sharma, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Tag with Diary No.8141/2023 & connected matters.

     (ARJUN BISHT)                                                   (PREETHI T.C.)
     COURT MASTER (SH)                                              COURT MASTER (NSH)



Signature Not Verified

Digitally signed by
ARJUN BISHT
Date: 2023.09.15
17:03:13 IST
Reason: