Supreme Court - Daily Orders
Govt. Of Nct Of Delhi vs Beena Gupta on 15 September, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.21 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)…………... Diary No(s).31969/2023
(Arising out of impugned final judgment and order dated 01-11-2018
in WP(C) No.3986/2018 passed by the High Court Of Delhi At New
Delhi)
GOVT. OF NCT OF DELHI Petitioner(s)
VERSUS
BEENA GUPTA & ORS. Respondent(s)
(IA No.181280/2023-CONDONATION OF DELAY IN FILING and IA
No.181282/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.181283/2023-EXEMPTION FROM FILING O.T.)
Date : 15-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s)
Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
Mr. C.P. Rajwar, Adv.
Mr. Ramesh Kumar, Adv.
Ms. Somi Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with Diary No.8141/2023 & connected matters.
(ARJUN BISHT) (PREETHI T.C.)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2023.09.15
17:03:13 IST
Reason: