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Principal Commissioner Of Income Tax ... vs M/S Santha Build Tech India Pvt. Ltd. on 24 November, 2017

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.10                               COURT NO.8                  SECTION XII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32460/2017

     (Arising out of impugned final judgment and order dated 04-04-2017
     in TCA No. 163/2017 passed by the High Court of Judicature at
     Madras)

     PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL I                        Petitioner(s)

                                                     VERSUS

     M/S SANTHA BUILD TECH INDIA PVT. LTD.                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.117705/2017-CONDONATION OF DELAY
     IN FILING and IA No.117707/2017-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     WITH
     Diary No(s). 28546/2017 (XII)
     (IA   No.119991/2017-CONDONATION  OF   DELAY   IN  FILING and  IA
     No.119996/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.119994/2017-CONDONATION OF DELAY IN REFILING)

     Date: 24-11-2017 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)
                                         Mr. P.K. Mullick, Adv.
                                         Mr. Rupesh Kumar, Adv.
                                         Mrs. Deep Shikha Bharati, Adv.
                                         Mrs. Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Applications seeking exemption from filing certified copy of the impugned Judgment are allowed.

Delay condoned.

Issue notice.

Reason: Tag with SLP (Civil) No.22440/2017.

(VISHAL ANAND) (CHANDER BALA) COURT MASTER (SH) BRANCH OFFICER