Section 30(1) in The Himachal Pradesh Courts Act, 1976
(1)The Punjab Courts Act, 1918 (6 of 1918) as in force in the areas added to Himachal Pradesh unde section 5 of the Punjab Re-organisation Act, 1966 (31 of 1966) and the Himachal Pradesh (Courts) Order, 1948 as in force in the areas comprised in Himachal Pradesh immediately before 1st November 1966 are hereby repealed :
