Kerala High Court
Ajithkumar vs The Devotees Of Arumanoor Tapuzha ... on 4 June, 2024
FAO No.52/2024 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE G.GIRISH
Tuesday, the 4th day of June 2024 / 14th Jyaishta, 1946
IA.NO.1/2024 IN FAO NO. 52 OF 2024
OP 1/2023 OF PRINCIPAL SUB COURT,KOTTAYAM
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APPLICANTS/APPELLANTS:
1. AJITHKUMAR, S/O.RAMACHANDRAN, NOW RESIDING AT INDRADHANUS FROM
JYOTHI BHAVAN, ARUMANOOR KARA, AYARKUNNAM VILLAGE, KOTTAYAM TALUK,
PRESIDENT OF SREEKRISHNA VILASAM N.S.S. KARAYOGAM NO.1388, ARUMANOOR
KARA, AYARKUNNAM VILLAGE, KOTTAYAM TALUK, KOTTAYAM DISTRICT -
686564.
AND OTHERS
RESPONDENTS/RESPONDENTS
1.*T.K.UNNIKRISHNA PILLA, AGE 71 YEARS, S/O.KUMARAN NAIR,
THEKKIL HOUSE,ARUMANOOR KARA, AYARKUNNAM VILLAGE,
KOTTAYAM TALUK, KOTTAYAM DISTRICT - 686564.
*name of first respondent corrected
*THE NAME OF THE FIRST RESPONDENT IS CORRECTED AS FOLLOWS
AS PER THE ORDER DATED 14.06.2024 IN IA 2/2024.
" THE DEVOTEES OF ARUMANOOR TAPUZHA SREEKRISHNA SWAMY TEMPLE AND
CHERUVALLIKKAVU DEVI TEMPLE, ARUMANOOR KARA, KOTTAYAM TALUK,
REPRESENTED BY T.K.UNNIKRISHNA PILLA ",
AND OTHERS
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the operation
of the impugned order dated 27.03.2024 and further proceedings in
O.S.No.39 of 2024 on the files of the Principal Subordinate Judge's Court,
Kottayam, pending disposal of the appeal.
This Application again coming on for orders upon perusing the
FAO No.52/2024 2/2
application and the affidavit filed in support thereof and this court's
order dated 09/04/2024 and upon hearing the arguments of M/S.G.SREEKUMAR
(CHELUR) & MANU NAIR G., Advocates for the Applicants and of M/S.S.RANJIT
& GOKUL DAS V.V.H., Advocates for the respondents 1 to 4 & 6, the court
passed the following:
ORDER
Interim order granted in this case stands extended for a period of three weeks.
Sd/- G.GIRISH, JUDGE 04-06-2024 /True Copy/ Assistant Registrar