Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Madhya Bharat - Subsection Section 73(1) in The Madhya Bharat Agricultural Debtor's Relief Act, 1956 (1)any revenue or tax payable to Government or any other sum due to it by way of loan or otherwise,
